Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 304(2)] [Section 304] [Entire Act] Union of India - Subsection Section 304(2)(c) in The Code of Criminal Procedure, 1973 (c)the fees payable to such pleaders by the Government, and generally, for carrying out the purposes of sub-section (1).