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State of Andhra Pradesh - Section

Section 39 in Andhra Pradesh Panchayat Raj (Conduct of Elections) Rules, 2006

39. Demonstration of the marked copy of the electoral roll.

- Immediately before commencement of the poll, the Presiding Officer shall demonstrate to the polling agents and others present, the marked copy or, as the case may be, marked copies of the electoral roll to be used during the poll.