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[Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act]

State of Jharkhand - Subsection

Section 44(2)(b) in Jharkhand Ancient Monuments and Archaeological Sites, Remains and Art Treasures Act, 2016

(b)The grant of licenses and permissions to make excavations for archaeological purposes in protected areas, the authorities, by whom and the restrictions and conditions subject to which , such licenses may be granted, the training of securities from licenses and the fees that may be charged for such licenses;