Madhya Pradesh High Court
Sikander Kharare vs The State Of Madhya Pradesh on 21 August, 2018
1 MCRC-33082-2018 The High Court Of Madhya Pradesh MCRC-33082-2018 (SIKANDER KHARARE Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 21-08-2018 Parties through their counsel. At the request of learned counsel for the applicant, list the case after two weeks.
(SUBODH ABHYANKAR) JUDGE DV Digitally signed by DINESH VERMA Date: 23/08/2018 16:30:02