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State of Madhya Pradesh - Section

Section 21 in The M.P. Payment of Wages Rules, 1962

21. Display of rates of wages.

- In every factory, a notice shall be displayed in each department of the factory specifying occupation wise rates of wages payable to all persons employed in such factory other than those who are employed in position of supervision or management or those who are employed in a confidential position in accordance with the provisions of the Factories Act, 1948 and rules made thereunder.