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State of Jharkhand - Section

Section 2 in Bihar Foodstuffs (Display of Prices by Catering Establishments) Order, 1977

2. Definition

(a)"Catering establishment" means a hotel, restaurant, eating house, cafe, tea shop, coffee house, feeding centre, club, canteen or railway refreshment room and includes any other place of like nature open to the public where food is served, supplied or consumed.
(b)"State Government" means the Government of the State of Bihar.
(c)"Commissioner" means the Divisional Commissioner and includes the Food Commissioner, Bihar.
(d)"District Magistrate" means Collector of the district.
(e)"Foodstuffs" means any foodstuff kept for sale or service at a catering establishment and includes liquid refreshments and beverages.