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[Cites 0, Cited by 0] [Section 53(4)] [Section 53] [Entire Act]

State of Rajasthan - Subsection

Section 53(4)(viii) in First Statutes of the University of Udaipur

(viii)Every nomination made by a subscriber shall, to the extent that it is valid, take effect on the date on which it is received by the Comptroller.