Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11A] [Entire Act] State of Tamilnadu - Subsection Section 11A(d) in Tamil Nadu Recognised Private Schools (Regulation) Act, 1973 (d)the extent of the playground available to pupils and the adequacy of the playground with reference to the strength of the pupils in the school;
