Section 8 in Himachal Pradesh Micro and Small Enterprises Facilitation Council Rules, 2018
8. Repeal and Savings.
(1)The Himachal Pradesh Micro and Small Enterprises Facilitation Council Rules, 2007 is hereby repealed.(2)Notwithstanding such repeal any action taken or anything done under the rules so repealed shall be deemed to have been taken or done under the corresponding provisions of these rules.
