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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(x) in Andhra Pradesh Regulation of Admissions into MBA/MCA Professional Courses Through Common Entrance Test Rules, 2003

(x)After completion of this stage of admissions the Convenor of Admissions shall hand over the remaining seats to the competent authority to fill them.