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State of Uttar Pradesh - Section

Section 1 in The Liquefied Petroleum Gas (Regulation of Supply and Distribution) Order, 1993

1. Short title and commencement.

(1)This Order may be called the Liquefied Petroleum Gas (Regulation of Supply and Distribution) Order, 1993.
(2)It extends to the whole of India.
(3)It shall come into force on the date of its publication in the official Gazette.