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State of Tamilnadu - Section

Section 185 in Tamil Nadu Panchayats Act, 1994

185. Constitution of Panchayat Union Fund and Village Panchayat Fund.

- There shall be constituted -
(a)for each Panchayat Union, a Panchayat Union (General) Fund and a Panchayat Union (Education) Fund;
(b)for each Village Panchayat, a Village Panchayat Fund.