Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Odisha - Subsection Section 13(5) in The Orissa Bhoodan and Gramdan Act, 1970 (5)Every order accepting a declaration under Sub-section (3) which is confirmed or deemed to have been confirmed by the Samiti under Subsection (6) shall be published in the Gazette.
