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State of Chattisgarh - Section

Section 12 in Municipal Corporation Solid Waste (Management and Handling) Bye-Laws, 2010

12. Filth of domestic/pet animals to be cleaned by owners.

- An person who allows his domestic/pet animals to defecate on roads and/or in public places and fails to forthwith scoop up the filth for proper disposal, commits and offence under these bye-laws and shall become liable for penalty.