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[Cites 0, Cited by 0] [Section 8(2A)] [Section 8] [Entire Act]

State of West Bengal - Subsection

Section 8(2A)(i) in The West Bengal Public Libraries Act, 1979

(i)the District Magistrate of the district of Darjeeling or his nominee, not below the rank of Sub-divisional Officer, who shall be the Chairman of the Local Library Authority;