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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Maharashtra - Subsection

Section 23(2) in The Maharashtra District Planning Committee (Election) Rules, 1999

(2)The said list shall, subject to the provisions of sub-rule (3). contain the names in alphabetical order in Marathi and the addresses of the contesting candidates as given in the nomination papers.