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Allahabad High Court

Icici Lombard General Insurance Co. ... vs Smt. Seema Devi And 6 Others on 27 April, 2023

Author: Kaushal Jayendra Thaker

Bench: Kaushal Jayendra Thaker





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- FIRST APPEAL FROM ORDER No. - 3325 of 2016
 

 
Appellant :- Icici Lombard General Insurance Co. Ltd.
 
Respondent :- Smt. Seema Devi And 6 Others
 
Counsel for Appellant :- Rahul Sahai
 
Counsel for Respondent :- Arvind Kumar Srivastava
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.
 

List the matter on 12.05.2023.

Order Date :- 27.4.2023 PS