Allahabad High Court
Icici Lombard General Insurance Co. ... vs Smt. Seema Devi And 6 Others on 27 April, 2023
Author: Kaushal Jayendra Thaker
Bench: Kaushal Jayendra Thaker
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 44 Case :- FIRST APPEAL FROM ORDER No. - 3325 of 2016 Appellant :- Icici Lombard General Insurance Co. Ltd. Respondent :- Smt. Seema Devi And 6 Others Counsel for Appellant :- Rahul Sahai Counsel for Respondent :- Arvind Kumar Srivastava Hon'ble Dr. Kaushal Jayendra Thaker,J.
List the matter on 12.05.2023.
Order Date :- 27.4.2023 PS