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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(d) in Andhra Pradesh Integrated Commom Entrance Test for admission into MBA and MCA professional courses, Rules, 2002

(d)"Committee of ICET" means the committee empowered to conduct Integrated Common Entrance Test for MBA and MCA Courses and to prepare the merit list of the candidates in the order of marks obtained in the test for the purpose of making admission into MBA and MCA Courses.