Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 1 in Panjab District Boards Act, 1883

1. Short title.-

(1)This Act may be called the Panjab District Boards Act, 1883.Extent.-
(2)It shall extend only to the territories for the time being administered by the Lieutenant-Governor of the Panjab; andCommencement.-
(3)It shall come into force in each district on such date as the Local Government, by notification, directs.