Supreme Court - Daily Orders
The Oriental Insurance Co. Ltd. vs Chief Commissioner Of Income Tax (Tds) on 11 April, 2023
Bench: K.M. Joseph, B.V. Nagarathna
ITEM NO.18 COURT NO.3 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No. 22771/2022
(Arising out of impugned final judgment and order dated 05-04-2022
in SCA No. 4800/2021 passed by the High Court of Gujarat at
Ahmedabad)
THE ORIENTAL INSURANCE CO. LTD. Petitioner(s)
VERSUS
CHIEF COMMISSIONER OF INCOME TAX (TDS) Respondent(s)
(IA No.104874/2022-CONDONATION OF DELAY IN FILING and IA
No.104875/2022-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No. 164441/2022 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
WITH
Diary No(s). 3086/2023 (III)
(FOR ADMISSION and I.R. and IA No.30258/2023-CONDONATION OF DELAY
IN FILING and IA No.30257/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Date : 11-04-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE K.M. JOSEPH
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
For Petitioner(s)
Mr. Abhishek Kumargola, Adv.
Mr. Nikhil Jain, AOR
Mr. Anshul Mehral, Adv.
Ms. Divya Jain, Adv.
Mr. Arun Adlakha, Adv.
Mr. Chandan Kumar Singh, Adv.
Mr. Santnu Ghosh, Adv.
Mr. Sagar Juneja, Adv.
Mr. Raj Bahadur Yadav, AOR
Mr. K M Natraj, A.S.G.
Mr. Shailesh Mandiyal, Adv.
Signature Not Verified
Mr. Vinayak Sharma, Adv.
Digitally signed by
Nidhi Ahuja
Date: 2023.04.12
Mr. Vatsal Joshi, Adv.
17:19:08 IST
Reason: Mr. Nishesh Sharma, Adv.
Mr. Karthik Sundar, Adv.
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For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
It is pointed out by Mr. K. M. Nataraj, learned Additional Solicitor General, that in similar matter, viz., Civil Appeal Nos. 2988-2990 of 2019, leave has been granted.
Issue notice in the special leave petitions as also in the applications for condonation of delay.
(NIDHI AHUJA) (RENU KAPOOR)
AR-cum-PS ASSISTANT REGISTRAR
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