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Supreme Court - Daily Orders

The Oriental Insurance Co. Ltd. vs Chief Commissioner Of Income Tax (Tds) on 11 April, 2023

Bench: K.M. Joseph, B.V. Nagarathna

     ITEM NO.18                         COURT NO.3                  SECTION III

                              S U P R E M E C O U R T O F       I N D I A
                                      RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No. 22771/2022

     (Arising out of impugned final judgment and order dated 05-04-2022
     in SCA No. 4800/2021 passed by the High Court of Gujarat at
     Ahmedabad)

     THE ORIENTAL INSURANCE CO. LTD.                                 Petitioner(s)

                                               VERSUS

     CHIEF COMMISSIONER OF INCOME TAX (TDS)                          Respondent(s)

     (IA   No.104874/2022-CONDONATION  OF   DELAY IN  FILING   and   IA
     No.104875/2022-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
     and   IA   No.  164441/2022   -  PERMISSION  TO  FILE   ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES)

     WITH

     Diary No(s). 3086/2023 (III)
     (FOR ADMISSION and I.R. and IA No.30258/2023-CONDONATION OF DELAY
     IN FILING and IA No.30257/2023-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT)

     Date : 11-04-2023 These matters were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE K.M. JOSEPH
                         HON'BLE MRS. JUSTICE B.V. NAGARATHNA

     For Petitioner(s)
                                  Mr. Abhishek Kumargola, Adv.
                                  Mr. Nikhil Jain, AOR
                                  Mr. Anshul Mehral, Adv.
                                  Ms. Divya Jain, Adv.
                                  Mr. Arun Adlakha, Adv.
                                  Mr. Chandan Kumar Singh, Adv.
                                  Mr. Santnu Ghosh, Adv.
                                  Mr. Sagar Juneja, Adv.

                                  Mr. Raj Bahadur Yadav, AOR
                                  Mr. K M Natraj, A.S.G.
                                  Mr. Shailesh Mandiyal, Adv.
Signature Not Verified
                                  Mr. Vinayak Sharma, Adv.
Digitally signed by
Nidhi Ahuja
Date: 2023.04.12
                                  Mr. Vatsal Joshi, Adv.
17:19:08 IST
Reason:                           Mr. Nishesh Sharma, Adv.
                                  Mr. Karthik Sundar, Adv.


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For Respondent(s)

          UPON hearing the counsel the Court made the following
                             O R D E R

It is pointed out by Mr. K. M. Nataraj, learned Additional Solicitor General, that in similar matter, viz., Civil Appeal Nos. 2988-2990 of 2019, leave has been granted.

Issue notice in the special leave petitions as also in the applications for condonation of delay.

         (NIDHI AHUJA)                           (RENU KAPOOR)
           AR-cum-PS                           ASSISTANT REGISTRAR




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