Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 0] [Entire Act] State of Uttar Pradesh - Subsection Section 0(4) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual (4)iV~Vsnkj rkykc esa igys ls gks jgs ijEijkxr lkoZtfud mi;ksx] tSls diM+s /kksuk] feV~Vh fudkyuk] i'kqvksa ds ikuh ihus vFkok fdlh O;fDr }kjk ihus ds fy, ikuh dk mi;ksx djus vkfn esa dksbZ gLr{ksi ugha djsxkA
