Supreme Court - Daily Orders
Commissioner Of Income Tax (Tds) vs Siyaram Metal Udyog Pvt. Ltd. on 27 January, 2017
Bench: A.K. Sikri, R.K. Agrawal
ITEM NO.28 COURT NO.7 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s). 1669/2017
(Arising out of impugned final judgment and order dated 27/06/2016
in TA No. 520/2016 passed by the High Court Of Gujarat At Ahmedabad)
COMMISSIONER OF INCOME TAX (TDS) Petitioner(s)
VERSUS
SIYARAM METAL UDYOG PVT. LTD. Respondent(s)
(with appln. (s) for c/delay in filing SLP)
Date : 27/01/2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s)
Mr. Yashank Adhyaru, Sr.Adv.
Mr. Rupesh Kumar, Adv.
Mr. T.M. Singh, Adv.
Mr. H.R. Rao, Adv.
Ms. Purnima Bhat Kak, Adv.
Mrs. Anil Katiyar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Leave granted.
To be heard along with Civil Appeal No. 2651 of 2015, Civil Appeal No. 9812 of 2014 and other connected matter.
Signature Not Verified Digitally signed by SUKHBIR PAUL KAUR Date: 2017.01.27The appellant shall take steps for service of notice 16:12:44 IST Reason: upon the respondent.
Dasti service is also permitted.
-2-List all these matters for hearing and disposal on 30th March, 2017.
The pleadings shall be completed in this case before the next date of hearing.
[MALA KUMARI SHARMA] [SUKHBIR PAUL KAUR] COURT MASTER A.R.-CUM-P.S.