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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Jharkhand - Subsection

Section 17(2)(x) in Jharkhand Raksha Shakti University Act, 2016

(x)to delegate any of its power to the Vice Chancellor, Pro Vice Chancellor, Directors, Deans, Registrar or any other officer, employee or any authority of the University or to a committee appointed by it; and