Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 29 in The Orissa Court-Fees Rules, 1948 29. Such application shall be stamped in accordance with Article 1 (b) of Schedule II of the Court-fees Act, 1870 as amended by Orissa Act V of 1989.
