Jammu & Kashmir High Court
Mast Ram And Others vs Sham Lal And Others on 29 September, 2021
Author: Tashi Rabstan
Bench: Tashi Rabstan
75
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
MA No. 115/2012
In
MA No.220/2012
Mast Ram and others ....Petitioner/Appellant(s)
Through :- Mr. C S Gupta, Advocate.
V/s
Sham Lal and others ....Respondent(s)
Through :- None.
Coram: HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE
ORDER
29.09.2021 Await appearance of the respondents. In the interest of justice, adjourned. List again on 29.10.2021.
(Tashi Rabstan) Judge Jammu:
29.09.2021 Surinder SURINDER KUMAR 2021.09.30 14:23 I attest to the accuracy and integrity of this document