Section 38(3) in The Employees' State Insurance (General) Regulations, 1950
(3)The employer shall give a reasonable opportunity to any of his employees, if he so desires, to see entries in respect of such employee in this register once a month.] ber, 1991 (w.e.f. 1-1-1992) and subs. by Notification No. N-12/13/3/2002-P&D, dated 27th March, 2003 (w.e.f. 19-4-2003).
