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[Cites 0, Cited by 0] [Section 99(3)] [Section 99] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 99(3)(j) in Arunachal Pradesh Goods Tax Act, 2005

(j)of any information relating to a class of dealers or class of transactions, if in the opinion of the Commissioner, it is desirable in the public interest, to publish such information.