Section 18 in The Rajasthan Colonisation (Chambal Project Government Lands Allotment and Sale) Rules, 1957
18. Sale of plots of less than 10 acres.
- Plots of less than 10 acres or other plots reserved under clause (b) of sub-rule (2) of Rule 8, or under Rule 7, shall be disposed of by sale by public auction as provided in rules following.
