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Union of India - Section

Section 75 in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2019

75. Transmission Majoration Factor.

- Transmission Majoration Factor admissible for the transmission projects executed through JV route in terms of Regulation 4.10A of the Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2001 shall be available for a period of 25 years from the date of issue of the transmission licence.