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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(5) in A.P. Wood Based Industries (Establishment And Regulation) Rules, 2018

(5)In case of exigencies, the Chairperson of the State Level Committee may take a decision which will be ratified by the State Level Committee in its next meeting following the date of such decision.