Andhra Pradesh High Court - Amravati
The State Of Andhra Pradesh vs J.Ravi, on 6 February, 2023
HIGH COURT OF ANDHRA PRADESH :: AMARAVATI MAIN CASE No: W.P.No.11868 of 2019 PROCEEDING SHEET SL. DATE ORDER OFFICE NO. NOTE
5. 06.02.2023 DVSS, J & BSS, J At request of learned Government Pleader for Services - IV, post on 13.02.2023.
Registry is directed to delete the name of Government Pleader for Services - I and print the name of Government Pleader for Services - IV.
__________ DVSS, J _________ BSS, J vns