Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Constitution Article Section 5 in THE CONSTITUTION (THIRTY-FIFTH AMENDMENT) ACT, 1974 5. Addition of Tenth Schedule.- After the Ninth Schedule to the Constitution, the following Schedule shall be added, namely:-TENTH SCHEDULE [Articles 2A, 80(1) and 81(1)]
