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[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

State of Jharkhand - Subsection

Section 35(2)(i) in Jharkhand Raksha Shakti University Act, 2016

(i)the summoning and holding of meetings of the authorities of the University, other than the first meeting of the Council and the quorum and conduct of business at such meeting;