Supreme Court - Daily Orders
G.S. Kahlon vs Union Of India . on 10 July, 2014
ITEM NO.8 REGISTRAR COURT. 1 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR PANKAJ BHANDARI
Civil Appeal No(s). 10346/2010
G.S. KAHLON Appellant(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
Date : 10/07/2014 This appeal was called on for hearing today.
For Appellant(s)
Mr. Ashok K. Mahajan ,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Counter affidavit has been filed on behalf of respondent Nos. 1 to 4 but no vakalatnama has been filed so far. The ld. Counsel for the respondents to file vakalatnama within two weeks.
List again on 4.8.2014.
(PANKAJ BHANDARI) Registrar Signature Not Verified Digitally signed by Hema Joshi Date: 2014.07.12 10:26:10 IST Reason: