Supreme Court - Daily Orders
Prakash Ply Centre Pvt Ltd vs Minoo H. Hiramanik on 31 March, 2014
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ITEM NO.41 COURT NO.2 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).176-177/2014
(From the judgement and order dated 11/09/2013 in GA No. 1439 of 2012 with
APOT No.299/2012 in ACR NO. 4 of 2005 of The HIGH COURT OF CALCUTTA)
PRAKASH PLY CENTRE PVT LTD Petitioner(s)
VERSUS
MINOO H. HIRAMANIK & ORS Respondent(s)
(With prayer for interim relief )
Date: 31/03/2014 These Petitions were called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE R.M. LODHA
HON’BLE MR. JUSTICE KURIAN JOSEPH
For Petitioner(s) Mr. Shyam Divan, Sr. Adv.
Mr. Subhasish Bhowmick,Adv.
Mr. Dipankar Haldar, Adv.
Ms. Niti Luthra, Adv.
For Respondent(s) Mr. Pradeep Ghosh, Sr. Adv.
Ms. Manisha Parmar, Adv.
Mr. Piyush Sachdev, Adv.
Mr. G.S. Chatterjee,Adv.
UPON hearing counsel the Court made the following
O R D E R
List the matter after two weeks.
|(Pardeep Kumar) | |(Renu Diwan) | |AR-cum-PS | |Court Master |