Central Administrative Tribunal - Cuttack
Mrs Suchitra Parida vs Cgda on 24 September, 2025
10/3/25, 12:01 PM cis.cgat.gov.in/catlive/internal/order_content_view .php?no=57984 CENTRAL ADMINISTRATIVE TRIBUNAL CUTTACK Order Sheet Item no.: 1 No of Adjournment: 3 O.A./351/2025 (CUTTACK) [ TRANSFER ] Order Dated: 24/09/2025 Court No.: 1 MRS SUCHITRA PARIDA Vs CGDA For Applicant(s) Advocate : D K Mohanty For Respondent(s) Advocate : D Sethy Notes of The Registry Order of The Tribunal Heard both sides.
Ld. counsel for the applicant submitted that due to some personal problems the applicant does not want to proceed this case and prays for withdrawing the OA. He submitted that he has filed MA No. 415/2025 to that effect.
Accordingly the OA is disposed of as withdrawn. MA No. 415/2025 stands disposed of. Copy of the order to both sides.
PRAMOD KUMAR DAS SUDHI RANJAN MISHRA
MEMBER (A) MEMBER (J)
C Kumar
()
Signed By:C SADISH
KUMAR
Signing Date:03.10.2025 12:05 https://cis.cgat.gov.in/catlive/internal/order_content_view .php?no=57984 1/1