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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Chattisgarh - Subsection

Section 29(1)(f) in The Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004

(f)[ the payment of travel and other allowances to the members of authorities and committees as may be prescribed;] [Substituted by C.G. Act No. 15 of 2005 (w.e.f. 25-8-2005).]