Uttarakhand High Court
Smt Afroz Parveen vs Arsh Bari on 6 January, 2015
Author: Servesh Kumar Gupta
Bench: Servesh Kumar Gupta
AO No. 385 of 2014 Hon'ble Servesh Kumar Gupta, J.
Mr. Sudhir Kumar and Mr. Anant Kumar Agarwal, Advocates for the appellant.
Mr. Piyush Garg, Advocate for the respondent.
Learned counsel for the appellant Mr. Sudhir Kumar has undertaken to argue the matter tomorrow after seeking instructions from Mr. L.P. Naithani, Sr. Advocate.
It is hereby made clear that no further adjournment will be granted to learned counsel for the appellant.
List this appeal tomorrow after fresh cases.
(Servesh Kumar Gupta, J.) Nadim 06.01.2015