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Union of India - Section

Section 51 in The Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2016

51. Delegation.

- The Authority may, by general or special order in writing, delegate to any [Member or officer] [Substituted 'Member, officer' by Act No. 14 of 2019, dated 23.7.2019.] of the Authority or any other person, subject to such conditions, if any, as may be specified in the order, such of its powers and functions under this Act (except the power under section 54) as it may deem necessary.