Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Jharkhand - Subsection Section 26(8) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017 (8)In case of institutions housing infants, provision for ayahs and paramedical staff shall be made as per need.
