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Union of India - Section

Section 10 in The Essential Commodities (Special Provisions) Act, 1981

10.

-AA. Power to arrest.Notwithstanding anything contained in the Code of Criminal Procedure, 1973 (2 of 1974), no officer below the rank of an officer incharge of a police station or any police officer authorised by him in this behalf in writing shall arrest any person accused of committing an offence punishable under this Act.]