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State of Maharashtra - Section

Section 3A in The Leaders of Opposition in Maharashtra Legislature Salaries and Allowances Act, 1978

3A. [ Sitting allowance to Leaders of Opposition. - Each Leader of Opposition shall be entitled to sitting allowance at the rate [Rs. 500] [Section 3A was inserted by Maharashtra 24 of 1987, section 3.] per day throughout his term of office as such Leader of Opposition.]