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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(4) in The Rajasthan Municipalities (Election) Rules, 1994

(4)On completion of the above process the draft order shall become final and the officer shall notify the list of wards and a copy of thereof shall be displayed on the Notice Board of the Municipality, Collector and the District Municipal Election Officer.]