Section 13(2)(i) in The Protection Of Women From Domestic Violence Rules, 2006

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Union of India - Subsection

Section 13(2)(i) in The Protection Of Women From Domestic Violence Rules, 2006

(i)any person who is interested or connected with the subject-matter of the dispute or is related to any one of the parties or to those who represent them unless such objection is waived by all the parties in writing.

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Union of India - Subsection

Section 13(2)(i) in The Protection Of Women From Domestic Violence Rules, 2006