Supreme Court - Daily Orders
N.R. Ravi vs Union Of India on 25 February, 2022
Bench: K.M. Joseph, Hrishikesh Roy
ITEM NO.24 Court 10 (Video Conferencing) SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No. 2563/2022
(Arising out of impugned final judgment and order dated 09-08-2021
in WP No. 49589/2016 passed by the High Court of Karnataka at
Bengaluru)
N.R. RAVI Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION and I.R.)
Date : 25-02-2022 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE K.M. JOSEPH
HON'BLE MR. JUSTICE HRISHIKESH ROY
For Petitioner(s)
Mr. D. Bharat Kumar, Adv.
Mr. Aman Shukla, Adv.
Mr. Siddhartha Sinha, Adv.
Mr. Rahul G. Tanwani, Adv.
Mr. Dasari Muralee Mohan, Adv.
Mr. Gopal Jha, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed.
(NIDHI AHUJA) (RENU KAPOOR) AR-cum-PS BRANCH OFFICER Signature Not Verified Digitally signed by Nidhi Ahuja Date: 2022.02.26 11:31:03 IST Reason: