Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 120] [Entire Act] State of Kerala - Subsection Section 120(i) in Kerala Police Act, 2011 (i)transport through the street any vehicle or vehicles carrying any article which projects more than five feet in front or behind the vehicle or vehicles;
