Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 368 in The Coimbatore City Municipal Corporation Act, 1981 368. Provision of places for bathing and for washing animals. - The council shall set apart places for use by the public for bathing purposes and for washing animals.
