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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(1) in M.P. Panchayat Services (Conduct) Rules, 1998

(1)No member of Panchayat Service shall be a member of or be otherwise associated with any political party or any organisation which takes part in politics nor shall he take part in, subscribe in, aid of or assist in any other manner, any political movement or activity.