Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Maharashtra - Subsection

Section 29(2) in The Maharashtra Municipal Property Tax Board Act, 2011

(2)Every such order made under sub-section (1) shall be laid, as soon as may be, after it is made before each House of the State Legislature.