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[Cites 0, Cited by 0] [Section 53(5)] [Section 53] [Entire Act]

State of Rajasthan - Subsection

Section 53(5)(c) in First Statutes of the University of Udaipur

(c)A policy which has been assigned to the subscriber's wife shall not be accepted, unless either the policy is first reassigned to the subscriber or both the subscriber and his wife join in an appropriate assignment.